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Rajasthan High Court - Jodhpur

Bhawani Singh vs Suchi Sharma on 7 February, 2020

Author: Dinesh Mehta

Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 820/2019 Bhawani Singh

----Petitioner Versus Suchi Sharma

----Respondent For Petitioner(s) : None present For Respondent(s) :

JUSTICE DINESH MEHTA Order 07/02/2020 Nobody appears on behalf of the petitioner.
List this matter after four weeks.
(DINESH MEHTA),J 255-CPGoyal/-
(Downloaded on 07/02/2020 at 09:01:18 PM)
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