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Delhi High Court - Orders

(59) National Highways Authority Of ... vs Raiganj-Dalkhola Highways Limited on 30 May, 2023

Author: Sachin Datta

Bench: Sachin Datta

                                    $~59 & 60
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           O.M.P. (COMM) 53/2022 & IA Nos. 709/2022, 713/2022
                                    (59) NATIONAL HIGHWAYS AUTHORITY OF INDIA ..... Petitioner
                                                      Through: Mr. Arun Kumar Verma, Sr. Adv.
                                                               alongwith Mr. Rajiv Kapoor and
                                                               Mr. Sri Kant Sharma, Advs.
                                                      versus

                                                RAIGANJ-DALKHOLA HIGHWAYS LIMITED ..... Respondent
                                                            Through: Mr. Sameer Parekh, Mr. Sumit Goel
                                                                     and Mr. Prateek Khandelwal, Advs.

                                    +           O.M.P. (COMM) 245/2022 & IA Nos. 8807/2022, 8810/2022
                                    (60) NATIONAL HIGHWAYS AUTHORITY OF INDIA ..... Petitioner
                                                      Through: Mr. Arun Kumar Verma, Sr. Adv.
                                                               alongwith Mr. Rajiv Kapoor and
                                                               Mr. Sri Kant Sharma, Advs.
                                                      versus

                                                RAIGANJ DALKHOLA HIGHWAYS LTD          ..... Respondent
                                                             Through: Mr. Sameer Parekh, Mr. Sumit Goel
                                                                      and Mr. Prateek Khandelwal, Advs.

                                                CORAM:
                                                HON'BLE MR. JUSTICE SACHIN DATTA
                                                                                      ORDER
                                    %                                                 30.05.2023

                                                List for hearing on 18.07.2023.

                                                                                                                           SACHIN DATTA, J
                                    MAY 30, 2023/rohit




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 04:55:29