Jammu & Kashmir High Court - Srinagar Bench
Robkar vs Prof. Abdul Gani Bhat on 23 December, 2024
Author: Rajnesh Oswal
Bench: Rajnesh Oswal
Serial No. 22
Regular List
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CPCR 3/2012
IA(1/2013[307/2013])
ROBKAR. ... Petitioner(s)
Through: None.
Vs.
Prof. Abdul Gani Bhat. ...Respondent(s)
Through: None.
CORAM:
HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE.
HON'BLE MR. JUSTICE MOHD YOUSUF WANI, JUDGE.
ORDER
23.12.2024
01. Issue bailable warrants in terms of order dated 06.09.2023.
02. List again on 24.02.2025.
(MOHD YOUSUF WANI) (RAJNESH OSWAL)
JUDGE JUDGE
SRINAGAR:
23.12.2024
"HAMID"
Abdul Hamid Bhat
I attest to the accuracy and
authenticity of this document
26.12.24