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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(2) in Andhra Pradesh Farmers Management of Irrigation Systems Rules

(2)
(a)A candidate for the office of Member of President of Water Users' Association and his proposer shall be persons whose names are registered in the Voters List for that Water Users' Association.
(b)Each candidate shall be nominated on a separate nomination paper.
(c)A candidate may be nominated by more than one proposer separately for the same elective office in a separate nomination form:
Provided that not more than four nominations shall be filed by or on behalf of a candidate.