Section 29 in Punjab Women and Children Development and Welfare Corporation Staff Regulations, 1986
29. Obligation to maintain secrecy.
- Every employee shall maintain the strictest secrecy regarding the Corporation's affairs and the affairs of its constituents and shall not divulge, directly or indirectly, any information of confidential nature either to a member of the public or of the Corporation's staff, unless compelled to do so by judicial or other authority, or unless instructed to do so by a superior officer in the discharge of his duties.
