Section 13(2)(D) in The Nationalised Banks (Management And Miscellaneous Provisions) Scheme, 1970

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

(D)[ The Directors referred to in clauses (c) and (g) of sub-section (3) of section 9 of the Act;] [Substituted by S.O. 1057(E), dated 29.6.2007. ]

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