Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 24] [Entire Act] Union of India - Subsection Section 24(2) in The Biological Diversity Rules, 2004 (2)The notice referred to in sub-rule (1) shall be sent by registered post acknowledgement due; and
