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[Cites 0, Cited by 1] [Section 33] [Entire Act]

State of Uttar Pradesh - Subsection

Section 33(1) in The United Provinces Agriculturists Relief Act 1934

(1)An agriculturist-debtor may sue for an account of money lent or advanced to, or paid for him by any person, or due by him to any person as the price of goods or on a written or unwritten engagement for the payment of money and of money paid by him to such person.