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Niranjan Prasad & Ors vs The State Of Bihar & Ors on 19 May, 2017

Author: Chakradhari Sharan Singh

Bench: Sharan Singh, Chakradhari Sharan Singh

Patna High Court CWJC No.17846 of 2016 (9) dt.19-05-2017




                IN THE HIGH COURT OF JUDICATURE AT PATNA
                          Civil Writ Jurisdiction Case No.17846 of 2016
            ======================================================
            1. Niranjan Prasad, S/o Sri Rajendra Prasad Yadav, resident of Village-
            Mathbanwari, P.O.- Bathna, Via- Pipra Factory, District- East Champaran.
            2. Rupesh Kumar, S/o Shri Madan Prasad Yadav, resident of Village &
            P.O.- Sembhuapur, Via- Hussaini, District- East Champaran.
            3. Anurag Kumar, S/o Shri Devjanm Prasad, resident of Village & P.O.-
            Nayagaon, Via- Kesariya, District- East Champaran.
            4. Raju Kumar Yadav, S/o Shri Shambhu Prasad Yadav, resident of Village-
            Bansghat Masuriya, P.O.- Maharani, Via- Dighwadubauli, District-
            Gopalganj.
            5. Narad Kumar Yadav, S/o Late Raghunath Roy, resident of Village-
            Tikuliya, P.O.- Laxmipur, Via- Majharia TSO, District- East Champaran.
            6. Amit Kumar, S/o Sri Umashankar Ray, resident of Village- Adalpur,
            P.O.- Hajipur, P.S.- Hajipur Sadar, District- Vaishali.
            7. Shashikant Kumar, S/o Sri Ravindra Prasad Yadav, resident of Village-
            Gobari, P.O.- Mokhlishpur, Via- Semra, District- East Champaran.
            8. Sanjay Paswan, S/o Sri Daoga Paswan, resident of Village- Akauna,
            P.O.- Chorma, Via- Chaita, District- East Champaran.
            9. Ram Krishna Bhaskar, S/o Sri Surendra Narayan Singh, resident of
            Village & P.O.- Pakari Ashok, Via- Pipra Factory, District- East
            Champaran.
            10. Sweeti Kumari, D/o Sri Lal Bahadur Chaudhury, resident of Village-
            Sherpur, P.O.- Gawandra, Via- Mehsi, District- East Champaran.
            11. Anil Kumar Singh, S/o Mahatma Singh, resident of Village- Katukuiya
            Tola Bhinak Singh, P.O.- Ahiraulya, Via- Chiraiya, District- East
            Champaran.
            12. Vinayak Kumar, S/o Late Ram Nagina Singh, resident of Village-
            Gamhariya, P.O.- Hardiya, Via- Raxaul, District- East Champaran.
            13. Santosh Kumar, S/o Sri Vindhyachal Prasad, resident of Village-
            Bhojmahara Tola, P.O.- Sugauli, District- East Champaran.
            14. Ramanad Ram, S/o Sri Gulli Ram, resident of Village- Semra Brit, P.O.-
            Mathiya Brit, Via- Majhauliya, District- West Champaran.
            15. Rajan Kumar, S/o Sri Manoj Kumar, resident of Village & P.O.-
            Chandiha, P.S.- Purnahiya, District- Sheohar.
            16. Golu Kumar, S/o Sri Jitendra Roy, resident of Village- Bharbharwa,
            P.O.- Murli Purshouni, P.S.- Purshotampur, District- West Champaran.
            17. Anil Kumar, S/o Sri Surendra Prasad Yadav, resident of Village-
            Kishunpur, P.O.- Jiwdhara, District- East Champaran.
            18. Rahul Kumar, S/o Sri Kanhaiya Singh, resident of Village & P.O.-
            Jagapakar, Via- Areraj, District- East Champaran.
            19. Khushbu Kumari, D/o Sri Baliram Singh, resident of Village & P.O.-
            Parsa, Via- Sugauli, District- West Champaran.
            20. Aditya Raj, S/o Sri Narendra Singh, resident of Village & P.O.- Parsa,
            Via- Sugauli, District- East Champaran.
            21. Anand Kumar, S/o Sri Satyadeo Tripathi, resident of Village- Mudwa,
            P.O.- Sakrar, District- East Champaran.
            22. Ram Bilash Paswan, S/o Sri Mahesh Paswan, resident of Village- Ashrfi
            Sah Tola, P.O. & P.S.- Turkauliya, District- East Champaran.
            23. Soni Kumari, D/o Sri Kanhaiya Singh, resident of Village & P.O.-
            Parsa, Via- Sugauli, District- West Champaran.
           Patna High Court CWJC No.17846 of 2016 (9) dt.19-05-2017




                                                                              .... .... Petitioner/s
                                                         Versus
                      1. The State of Bihar, through the Chief Secretary, Bihar, Patna.
                      2. The Principal Secretary, Department of Education, Bihar, Patna.
                      3. The Secretary, Bihar Sanskrit Shiksha Board, Patna.
                      4. The Examination Controller, Bihar Sanskrit Shiksha Board, Patna.

                                                                      .... .... Respondent/s
                      ======================================================
                      Appearance :
                      For the Petitioner/s :   Mr. Hemant Kumar Karan
                      For the Respondent/s   : Mr. Prabhakar Jha-Gp27
                      ======================================================
                      CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI
                      SHARAN SINGH
                      ORAL ORDER

9       19-05-2017

Learned counsel for the petitioners has submitted that there is minor typographical error in the fourth paragraph of the order, dated 11.04.2017, inasmuch as in place of Centre Code "4202", "4002" has been typed.

Let Centre Code "4002" as occurring in paragraph 4 of the said order, be read as Centre Code "4202".

(Chakradhari Sharan Singh, J) ArunKumar/-

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