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[Cites 0, Cited by 0] [Section 173] [Entire Act]

State of Jharkhand - Subsection

Section 173(1) in Bihar Education Code, 1961

(1)The Principal shall from time to time lay down such rules as may be necessary for preserving order in the library, and shall fix the hours during which the librarian shall be present and the library open for reading or for taking out books.(R. & O. page 306.)