Himachal Pradesh High Court
Dharam Chand Thakur vs . State Of H.P. on 11 May, 2022
Bench: Sabina, Satyen Vaidya
Dharam Chand Thakur vs. State of H.P. & another .
Ex. Petn. No. 426 of 2021 11.5.2022 Present: None for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents.
None has appeared on behalf of the petitioner.
weeks.
r to In the interest of justice, list after four (Sabina) Judge (Satyen Vaidya) Judge 11th May, 2022 (kck) ::: Downloaded on - 11/05/2022 20:13:46 :::CIS