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State of Jharkhand - Section

Section 779 in Bihar Education Code, 1961

779. Travelling allowance to non-official members.

- The non-official members of the Board shall be paid travelling allowance for attending the meetings of the Board at rates admissible in case of first class officers of the State Government. The Secretary of the Board shall be the drawing and disbursing officer for this purpose and the President shall be countersigning authority.