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State of Madhya Pradesh - Section

Section 7 in The Mahatma Gandhi Chitrakoot Gramodaya Vishwavidhyalaya Adhiniyam, 1991

7. Admission to the University.

(1)The University shall, subject to the provisions of this Act and the statutes, be open to all persons :Provided that the University shall not admit to any persons who do not possess the prescribed academic standards for admission or to retain on the rolls of the University persons whose academic records are below the minimum standards required for the award of a degree ;Provided further that the University shall not admit to any course of study larger number of students than can be accommodated in the available facilities of the University or of any particular college or Department as determined by the Academic Council.
(2)Subject to the above provisions, the State Government may direct that the University shall reserve seats for scheduled castes, schedules tribes or candidates from other States of India ;Provided that no such person shall be entitled to be admitted to the university unless he possesses the standard laid down by the University in respect of such candidates.