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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(ii) in Rajasthan Government Servants' General Provident Fund Rules, 1997

(ii)Director/Additional Director[/Joint Director] [Inserted by Notification No. G.S.R. 74, dated 20.9.2010 (w.e.f. 9.6.1997).] of the Department will be authorised to sanction the interest on payable amount upto the actual date of issuing the authority.