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[Cites 0, Cited by 0] [Section 44(3)] [Section 44] [Entire Act]

State of Bihar - Subsection

Section 44(3)(a) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(a)Suggest ways and means to avoid in future any misuse of the University Fund or irregularity in the accounts of the University ;