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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Karnataka - Subsection

Section 18(1) in Universities of Agricultural Sciences Act, 2009

(1)There shall be an Extension Education Council consisting of the following members:
(i)Vice-Chancellor - Chairperson;
(ii)The Director of Agriculture, Government of Karnataka;
(iii)The Director of Agriculture Marketing, Government of Karnataka;
(iv)The Director of Horticulture, Government of Karnataka;
(v)The Director of Women & Child Welfare, Government of Karnataka;
(vi)The Director of Sericulture, Government of Karnataka;
(vii)The Chief Conservator of Forest, Social Forestry Government of Karnataka;
(viii)The Director of Watershed, Government of Karnataka;
(ix)All Directors and Deans of the University;
(x)Registrar;
(xi)All Associate Directors of Research and Associate Directors of Extension;
(xii)All University Heads of the Departments;
(xiii)Two progressive farmers having specialization in Agriculture and allied branches nominated by the Vice-Chancellor to avail the benefit of their specialized knowledge and experience;
(xiv)One extension educationist of eminence from outside the University nominated by the Vice-Chancellor in respect of any meeting for availing the benefit of their specialized knowledge of subjects on the agenda of such meeting;
(xv)One Agro-Industrialist nominated by the Vice-Chancellor in respect of any meeting for availing the benefit of their specialized knowledge of subjects on the agenda of such meeting;
(xvi)Not more than one representative of the following organizations limited to five as per request of the Vice-chancellor,-
(a)The Rural Development and Panchayat Raj Department, Government of Karnataka.
(b)Co-operation Department, Government of Karnataka.
(c)The Karnataka Agro-Industries Development Corporation.
(d)Water Resources Department, Government of Karnataka.
(e)Fertilizer Corporation of India.
(f)National Seeds Corporation.
(g)Any other Agro-Industry or Agro-Service Organization/Seed companies.
(h)Karnataka State Seeds Corporation.
(i)Karnataka State Seed Certification Agency.
(j)NGO related to Agriculture and Rural Development.
(k)Director of Extension - Member Secretary.