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Union of India - Section
Section 5 in The Ministry of Civil Aviation, Airports Economic Regulatory Authority Employees (Number of Posts and Conditions of Service) Rules, 2011
5. Classification of posts.
- The posts in the Authority shall be classified as follows:| S.No. | Description | Classification |
| 1. | (a) A post carrying a pay or a scale of pay ofRs. 37,400-67,000 in the Pay Band-4.(b) A post carrying a scaleRs. 15,600-39,100 in Pay Band 3. | Group 'A' |
| 2. | A Post carrying a pay or a scale of pay of Rs9,300-34,800 in Pay Band 2. | Group 'B' |
| 3. | A Post carrying a pay or a scale of pay of Rs.5200-20,200 in Pay Band 1. | Group 'C' |