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Union of India - Section

Section 5 in The Ministry of Civil Aviation, Airports Economic Regulatory Authority Employees (Number of Posts and Conditions of Service) Rules, 2011

5. Classification of posts.

- The posts in the Authority shall be classified as follows:
S.No. Description Classification
1. (a) A post carrying a pay or a scale of pay ofRs. 37,400-67,000 in the Pay Band-4.(b) A post carrying a scaleRs. 15,600-39,100 in Pay Band 3. Group 'A'
2. A Post carrying a pay or a scale of pay of Rs9,300-34,800 in Pay Band 2. Group 'B'
3. A Post carrying a pay or a scale of pay of Rs.5200-20,200 in Pay Band 1. Group 'C'