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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Nagaland - Subsection

Section 10(2)(c) in Nagaland Forest Act, 1968

(c)propose to acquire such land in the manner provided by the Land Acquisition Act, 1894 (1 of 1894) or the Nagaland Land (Acquisition and Requisition) Act, 1965 (3 of 1965).