Supreme Court - Daily Orders
Arun Singhvi vs The New India Assurance Co. Ltd. . on 15 January, 2016
Bench: A.K. Sikri, Abhay Manohar Sapre
ITEM NO.28 COURT NO.12 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 244/2016
(Arising out of impugned final judgment and order dated 04/11/2015
in DBCSA No. 628/2010,04/11/2015 in SBCWP No. 8736/2008 passed by
the High Court Of Rajasthan At Jodhpur)
ARUN SINGHVI Petitioner(s)
VERSUS
THE NEW INDIA ASSURANCE CO. LTD. & ORS. Respondent(s)
(with interim relief and office report)
Date : 15/01/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Dr. Manish Singhvi, Adv.
Mr. Prasentjit Pritam, Adv.
Mr. Irshad Ahmad,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with W.P.(C) No. 521/2008. Since Writ Petition(C) No. 521/2008 is likely to come up for hearing on 19/1/2016 as it is a part heard matter, Dasti service of the notice is permitted.
(DEEPAK MANSUKHANI) (TAPAN KR. CHAKRABORTY)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by Om
Parkash Sharma
Date: 2016.01.15 16:35:12
IST
Reason: DSC of Sh. OP
Sharma is being used by Sh.
Deepak Mansukhani