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Supreme Court - Daily Orders

Arun Singhvi vs The New India Assurance Co. Ltd. . on 15 January, 2016

Bench: A.K. Sikri, Abhay Manohar Sapre

       ITEM NO.28                                   COURT NO.12               SECTION XV

                                        S U P R E M E C O U R T O F      I N D I A
                                                RECORD OF PROCEEDINGS

       Petition(s) for Special Leave to Appeal (C)                      No(s).   244/2016

       (Arising out of impugned final judgment and order dated 04/11/2015
       in DBCSA No. 628/2010,04/11/2015 in SBCWP No. 8736/2008 passed by
       the High Court Of Rajasthan At Jodhpur)

       ARUN SINGHVI                                                           Petitioner(s)

                                                           VERSUS

       THE NEW INDIA ASSURANCE CO. LTD. & ORS.                                Respondent(s)

       (with interim relief and office report)

       Date : 15/01/2016 This petition was called on for hearing today.

       CORAM :
                                  HON'BLE MR. JUSTICE A.K. SIKRI
                                  HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

       For Petitioner(s)                    Dr. Manish Singhvi, Adv.
                                            Mr. Prasentjit Pritam, Adv.
                                            Mr. Irshad Ahmad,Adv.

       For Respondent(s)

                                  UPON hearing the counsel the Court made the following
                                                      O R D E R

Issue notice.

Tag with W.P.(C) No. 521/2008. Since Writ Petition(C) No. 521/2008 is likely to come up for hearing on 19/1/2016 as it is a part heard matter, Dasti service of the notice is permitted.



                              (DEEPAK MANSUKHANI)                   (TAPAN KR. CHAKRABORTY)
                               COURT MASTER                          COURT MASTER



Signature Not Verified

Digitally signed by Om
Parkash Sharma
Date: 2016.01.15 16:35:12
IST
Reason: DSC of Sh. OP
Sharma is being used by Sh.
Deepak Mansukhani