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[Cites 0, Cited by 0] [Section 60F] [Entire Act]

State of Uttar Pradesh - Subsection

Section 60F(3) in Uttar Pradesh State Universities Act, 1973

(3)Every offence under this section shall be cognizable, but no police officer below the rank of a Deputy Superintendent shall investigate any such offence without the order of a Magistrate of the first class or make arrest therefor without a warrant.