Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Himachal Pradesh - Subsection Section 8(2) in Himachal Pradesh Home Guards Act, 1968 (2)The Commandant General may, in an emergency, call out a member of the Home Guards for training or to discharge any sf the said functions or duties in any part of Himachal Pradesh.
