Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Assam - Subsection Section 20(4) in The Air (Prevention and Control of Pollution) Assam Rules, 1991 (4)The Committee shall meet frequently as the business demands and at places and time as may be fixed by the Chairman of the committee.
