Calcutta High Court
Messrs Madhav Mukund Finance Pvt Ltd vs Messrs Exterior Interior Limited on 17 December, 2025
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-9-10
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
IA NO. GA/1/2025
In CS/88/2015
MESSRS MADHAV MUKUND FINANCE PVT LTD.
Vs
MESSRS EXTERIOR INTERIOR LIMITED
IA NO. GA/2/2025
In CS/88/2015
MESSRS MADHAV MUKUND FINANCE PVT LTD.
Vs
MESSRS EXTERIOR INTERIOR LIMITED
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 17th December, 2025.
Appearance:
Mr. Jayanta Sengupta, Adv.
Mr. Shayak Mitra, Adv.
Ms. Abhipriya Sarkar, Adv.
... for the plaintiff.
The Court:- None appears for the Defendant/Judgement-Debtor although the learned Counsel for the Plaintiff/Decree-Holder is present.
Adjourned to 14th January, 2026.
(SUGATO MAJUMDAR, J.) S.Seal