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[Cites 0, Cited by 0] [Section 18(18)] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(18)(b) in Gujarat Minor Mineral Concession Rules, 2017

(b)The summary of operation of each machine shall be recorded in the log book at the end of each month bringing out the percentage availability and percentage utilization of the machine, average hourly performance and average fuel/energy consumption per hour.