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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Public Premises (Eviction of Unauthorised Occupants) Act, 1968

1. Short title and extent:

(1)This Act may be called the Andhra Pradesh Public Premises (Eviction of Unauthorised Occupants) Act, 1968.
(2)It extends to the whole of the State of Andhra Pradesh.