Section 34(1)(v) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

(v)income received by the [University] [Substituted for 'Sansthan' by U.P. Act 35 of 2006, Section 2.] from fees and charges; and

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