Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] Union of India - Subsection Section 16(1) in The Insurance Regulatory And Development Authority (Micro-Insurance) Regulations, 2005 (1)It shall be the responsibility of the insurer to handle and dispose of complaints against a micro-insurance agent with speed and promptitude.
