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Tripura High Court

Party Name : Swapan Chakraborty vs The State Of Tripura & Ors on 17 February, 2017

Author: S.C.Das

Bench: S.C.Das

Case No :WP(C) 0000119/2017


Party Name : SWAPAN CHAKRABORTY Vs THE STATE OF TRIPURA & ORS


THE HONBLE MR. JUSTICE S.C.DAS


 Heard learned counsel, Ms. R. Purkayastha for the petitioner.
     Issue notice, returnable on 20.04.2017.
       Learned Addl. G.A., Mrs. A.S. Lodh appears and waives service of notice on behalf of
respondent Nos.1 and 2 and learned counsel, Mr. P. Dutta appears and waives service of

notice on behalf of respondent Nos.3 and 4. So no further notice need be issued on the respondents.

List it on 20.04.2017.

Download Date: 8-05-2017 15:05 1/1