Tripura High Court
Party Name : Swapan Chakraborty vs The State Of Tripura & Ors on 17 February, 2017
Author: S.C.Das
Bench: S.C.Das
Case No :WP(C) 0000119/2017
Party Name : SWAPAN CHAKRABORTY Vs THE STATE OF TRIPURA & ORS
THE HONBLE MR. JUSTICE S.C.DAS
Heard learned counsel, Ms. R. Purkayastha for the petitioner.
Issue notice, returnable on 20.04.2017.
Learned Addl. G.A., Mrs. A.S. Lodh appears and waives service of notice on behalf of
respondent Nos.1 and 2 and learned counsel, Mr. P. Dutta appears and waives service of
notice on behalf of respondent Nos.3 and 4. So no further notice need be issued on the respondents.
List it on 20.04.2017.
Download Date: 8-05-2017 15:05 1/1