Gujarat High Court
Hardy Exploration And Production ... vs Hindustan Oil Exploration Company ... on 8 July, 2021
Author: Biren Vaishnav
Bench: Biren Vaishnav
C/IAAP/52/2020 IA ORDER DATED: 08/07/2021
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
MISC. CIVIL APPLICATION (FOR REVIEW) NO. 1 of 2021
In R/PETN. UNDER ARBITRATION ACT NO. 52 of 2020
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HINDUSTAN OIL EXPLORATION COMPANY LIMITED Versus HARDY EXPLORATION AND PRODUCTION (INDIA) INC. ========================================================== Appearance:
for the PETITIONER(s) No. MR.KAMAL TRIVEDI, LD. SENIOR ADVOCATE with MR.AJAY MEHTA, ADVOCATE for ANMOL A MEHTA for the PETITIONER(s) No. MR.MIHIR THAKORE, LD. SENIOR ADVOCATE with MANAN K PANERI for the RESPONDENT(s) No. ========================================================== CORAM:HONOURABLE MR. JUSTICE BIREN VAISHNAV Date : 08/07/2021 IA ORDER At the joint request of the learned advocates for the parties, stand over to 23.07.2021.
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