Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 112] [Entire Act] State of Mizoram - Subsection Section 112(2) in Mizoram (Land Revenue) Act, 2013 (2)Description of the building stating the number of storey and basements, the number of apartments and the principal materials to which it is or is to be constructed.