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State of Uttar Pradesh - Section

Section 38 in The U.P. Godam Niyamavali, 1972

38. Use of standard weights and measures by warehouseman.

- Every warehouseman shall use only such standard scales, weights and measures and weighing or measuring machines as are laid down in the Standard Weights and Measures Act, 1956 (Act 89 of 1957).