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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(2)(b) in The Presidential And Vice-Presidential Elections Act, 1952

(b)the maintenance of a list of members of the electoral college referred to in article 66 with their addresses corrected up to date for the purposes of Vice-Presidential elections;