Madhya Pradesh High Court
Manoj Pal vs The State Of Madhya Pradesh on 18 October, 2023
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 45836 of 2023 (MANOJ PAL Vs THE STATE OF MADHYA PRADESH) Dated : 18-10-2023 Shri Priyank Choubey - Advocate for the applicant.
Shri Y.D. Yadav - Government Advocate for the State.
Case diary is not available. Let the case diary be called for by the next date of hearing. List the matter in week commencing 06.11.2023.
(VISHAL DHAGAT) JUDGE shabana Digitally signed by SHABANA ANSARI Date: 2023.10.18 16:47:17 +05'30'