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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(1)(xi) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(xi)One representative of the donors and of managements of the affiliated colleges, elected by the Court from amongst its members: