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State of Rajasthan - Section

Section 49 in The Rules For the Administration, Admission and Rehabilitation of Persons in Homes and Shelters, 1970

49. Service conditions.

- The procedure relating to the appointment of the personnel, their salaries, allowances and other conditions of service shall be the same as are applicable to Government servants of the State of a similar status and regulated by general rules on the subject in the Social Welfare Department.