Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] NCT Delhi - Section Section 5 in The Delhi Preservation Of Trees Act, 1994 5. Appointment of Tree Officer. -The Government may appoint one or more Forest Officers of the rank not below that a Deputy Conservator of Forests as Tree Officers for the purposes of this Act.
