Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78(1)] [Section 78] [Entire Act] State of Manipur - Subsection Section 78(1)(a) in The Manipur Highways Act, 1979 (a)when required to do so by any police officer in uniform or by the authority authorised in this behalf by the State Government, or