Section 6(a) in Andhra Pradesh Regulation of Admissions into MBA/MCA Professional Courses Through Common Entrance Test Rules, 2003
(a)All the Convenor Seats i.e., 100%seats in case of University Colleges, 85% seats in the case of Un-Aided Non-Minority Institutions and 30% seats in the case of Un-Aided Minority Institutions shall be filled by the Convenor of Admissions under these Rules.
