Madhya Pradesh High Court
Bank Of India vs Official Liquidator M/S Bharat ... on 4 September, 2015
1
Company Appeal No. 07 / 2015
04/09/2015
Shri D.S. Pawar, learned Counsel for the
appellant.
Shri Rajesh, learned Counsel for the
respondent no.1 submits that he has filed power today
and prays for short time.
In view of the above list after two weeks, as prayed.
(Mrs. S.R. Waghmare) (T.K. Kaushal)
Judge Judge
sumathi