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Madhya Pradesh High Court

Bank Of India vs Official Liquidator M/S Bharat ... on 4 September, 2015

                                                                  1

                       Company Appeal No. 07 / 2015

          04/09/2015

                    Shri D.S. Pawar, learned Counsel for the
          appellant.
                    Shri   Rajesh,    learned   Counsel   for   the
          respondent no.1 submits that he has filed power today

and prays for short time.

In view of the above list after two weeks, as prayed.



          (Mrs. S.R. Waghmare)                     (T.K. Kaushal)
                   Judge                               Judge

sumathi