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The Deputy Commissioner Of Income Tax vs M/S/ Sterlite Technologies Ltd on 3 February, 2025

Author: Sanjay Kumar

Bench: Sanjay Kumar

     ITEM NO.9                              COURT NO.1                 SECTION IX

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                            SPECIAL LEAVE PETITION (CIVIL) Diary No. 54326/2024

     [Arising out of impugned final judgment and order dated 27-03-2023
     in WPL No. 2855/2022 passed by the High Court of Judicature at
     Bombay]

     THE DEPUTY COMMISSIONER OF INCOME TAX & ORS.                        Petitioner(s)

                                                    VERSUS

     M/S/ STERLITE TECHNOLOGIES LTD                                      Respondent(s)


     IA No. 7649/2025 - CONDONATION OF DELAY IN FILING AND IA                            No.
     7651/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT

     Date : 03-02-2025 This matter was called on for hearing today.

     CORAM :
                             HON'BLE THE CHIEF JUSTICE
                             HON'BLE MR. JUSTICE SANJAY KUMAR

     For Petitioner(s)                 Mr. N Venkatraman, A.S.G.
                                       Mr. Raj Bahadur Yadav, AOR
                                       Mr. Venkatraman Chandrashekhara Bharathi, Adv.
                                       Ms. Agrima Singh, Adv.
                                       Mr. Prasenjeet Mahapatra, Adv.
                                       Mr. Prashant Rawat, Adv.

     For Respondent(s)

                            UPON hearing the counsel, the Court made the following
                                                 O R D E R

As we are not inclined to interfere with the impugned order, we are not issuing notice on the application for condonation of delay.

Accordingly, the application for condonation of delay as well as the special leave petition are dismissed.

Pending application(s), if any, shall stand disposed of.

                         (BABITA PANDEY)                             (R.S. NARAYANAN)
                           AR-CUM-PS                               ASSISTANT REGISTRAR