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[Cites 0, Cited by 0] [Section 142] [Entire Act]

Union of India - Subsection

Section 142(3) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(3)On all occasions of transfer of Flag, or of the Senior Officer of a squadron, the Flag or Senior Officer shall report to the Chief of the Naval Staff his proposals for the transfer of officers.