Supreme Court - Daily Orders
Ram Jethmalani And Ors. vs Union Of India And Ors on 26 April, 2016
Bench: Anil R. Dave, Shiva Kirti Singh, Adarsh Kumar Goel
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ITEM NO.303 COURT NO.2 SECTION PIL(W)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Civil) No.176/2009
RAM JETHMALANI & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(With appln.for directions and impleadment and intervention and
permission to appear and argue in person)
WITH
W.P.(C) No. 37/2010
W.P.(C) No. 136/2011
Office Report)
Date : 26/04/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. Balaji Srinivasan,Adv.
M/s. Karanjawala & Co.,Adv.
Mr. Prashant Kumar,Adv.for
Mr. Samir Ali Khan,Adv.(NP)
IA.20 & 21 Ms. Indira Jaisingh, Sr.Adv.
Mr. Rajesh Inamdar, Adv.
Mr. Rohan K., Adv.
For Respondent(s) Mr. Ranjit Kumar, SG
Mr. N.K. Kaul, ASG
Mr. Abhinav Mukherjee, Adv.
Mr. T.A. Kahn, Adv.
Mr. Sanyat Lodha, Adv.
Ms. Hansa Kaul, Adv.
Ms. Binu Tamta, Adv.
Signature Not Verified
Mr. B.K. Prasad, Adv.(NP)
Digitally signed by USHA
RANI BHARDWAJ
Date: 2016.04.27
15:17:23 IST
Ms. Anil Katiyar, Adv.
Reason:
Dr. Subramanian Swamy
(applicant-in-person),(NP)
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Mr. Aniruddha P. Mayee,Adv.
Ms. Pinky Anand, ASG
Mr. R.K. Rathore, Adv.
Mr. A. Deb Kumar, Adv.
Mr. D.S. Mahra, Adv.
Mr. Rishanb Jain, Adv.
Ms. Kaanan Gupta, Adv.
Mr. Prabal Bagchi, Adv.
Mr. Ajay Sharma, Adv.
Mr. B. V. Balaram Das,Adv.(NP)
Mr. Gautam Talukdar,Adv.
Mr. Kuldeep S. Parihar,Adv.
Mr. H. S. Parihar,Adv.
Mr. Dushyant Dave, Sr. Adv.
Ms. Aishwarya Bhati,Adv.
Ms. Anagha S. Desai,Adv.(NP)
Ms. Anuradha Mutatkar,Adv.
Ms. Arti Singh,Adv.
Mr. Pratap Venugopal, Adv.
Ms. Surekha Raman, Adv.
Ms. Niharika, Adv.for
M/s. K. J. John & Co.
Mr. Kunal A. Cheema, Addl.Govt.Adv.
Mr. Yogesh K. Ahirrao, Adv.
Mr. Nishant Katneshwarkar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The 1st, 2nd, 3rd, 4th and Additional 4th reports of the SIT have been opened in Court and taken on record. A copy of each report be sent to the Members of this Bench in a closed/sealed cover by the concerned officer. A copy of the office note in this respect, is placed on record.
List on 11th May, 2016 at 2.00 p.m.
(USHA BHARDWAJ) (SNEH BALA MEHRA)
AR-CUM-PS ASSISTANT REGISTRAR