Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Bihar - Subsection Section 9(4) in Bihar Public Records Rules, 2015 (4)The records officer shall furnish a half yearly report in respect of recording, indexing, reviewing and weeding of records to the Director or Head of the Archives, as the case may be in Form-7.
