Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Karnataka - Subsection Section 35(1) in Karnataka Janapada Vishwavidyalaya Act, 2011 (1)Save as otherwise provided, the term of the office of the members other than the ex-officio members of the Academic Council and the Syndicate shall be three years.
