Bombay High Court
Ahsan @ Mansur Hasan Khan vs Salim Hasan Khan And 4 Ors on 23 July, 2019
Author: A.K. Menon
Bench: A.K. Menon
903.s-154-15.odt
sbw IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION NO.2271 OF 2016
IN
SUIT NO.154 OF 2015
Ahsan @ Mansur Hasan Khan .. Applicant/ Plaintiff
Vs.
Salim Hasan Khan & Ors. .. Respondents/Defendants
Ms. R.C. Nichani a/w Mr. P.C. Kansara I/b. Kansara & Thanekar for the
applicant/plaintiff.
Mr. Atul Daga a/w Ms. Poorva Garg I/b. Mulla & Mulla & Craige Blunt &
Caroe for defendant no.1.
Ms. Kunj Pandya a/w Shruti Manjar I/b. M/s. Solomon & Co. for defendant
no.3.
Mr. Amit Khairwar a/w Prasad Dhande I/b. D.H. Associate for defendant no.5
in Counter Claim.
CORAM : A.K. MENON, J.
DATED : 23RD JULY, 2019. P.C. :
1. List the motion on 21st August, 2019.
2. Reply, if any, to be filed on or before 9th August, 2019.
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