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Bombay High Court

Ahsan @ Mansur Hasan Khan vs Salim Hasan Khan And 4 Ors on 23 July, 2019

Author: A.K. Menon

Bench: A.K. Menon

                                                                    903.s-154-15.odt

sbw                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        ORDINARY ORIGINAL CIVIL JURISDICTION


                           NOTICE OF MOTION NO.2271 OF 2016
                                                IN
                                        SUIT NO.154 OF 2015


      Ahsan @ Mansur Hasan Khan                               .. Applicant/ Plaintiff
               Vs.
      Salim Hasan Khan & Ors.                          .. Respondents/Defendants


      Ms. R.C. Nichani a/w Mr. P.C. Kansara I/b. Kansara & Thanekar for the
      applicant/plaintiff.
      Mr. Atul Daga a/w Ms. Poorva Garg I/b. Mulla & Mulla & Craige Blunt &
      Caroe for defendant no.1.
      Ms. Kunj Pandya a/w Shruti Manjar I/b. M/s. Solomon & Co. for defendant
      no.3.
      Mr. Amit Khairwar a/w Prasad Dhande I/b. D.H. Associate for defendant no.5
      in Counter Claim.


                                            CORAM : A.K. MENON, J.

DATED : 23RD JULY, 2019. P.C. :

1. List the motion on 21st August, 2019.
2. Reply, if any, to be filed on or before 9th August, 2019.

(A.K.MENON, J.) wadhwa 1/1 ::: Uploaded on - 25/07/2019 ::: Downloaded on - 25/07/2019 22:27:54 :::