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Union of India - Section
Section 19 in The Bureau of Indian Standards (Terms and Conditions of Service of Employees) Regulations, 2007
19. Personal Accident Insurance Scheme.
- Inspecting Officers and such other employees as are engaged in or associated with testing in laboratories or performing duties considered as hazardous by the Executive Committee, shall be covered under the Personal Accident Insurance Scheme of the Life Insurance Corporation of India for the amount indicated below:| Categories of Employees | Amount of Insurance (Rs.) |
| Group 'A' | 25,000 |
| Group 'B' | 20,000 |
| Group 'C' | 15,000 |
| Group 'D' | 10,000 |