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[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of Chattisgarh - Subsection

Section 77(1)(e) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

(e)ascertaining whether any land is being or has been developed in contravention of any provision of this Act or the rules or the regulations made thereunder :