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[Cites 0, Cited by 0] [Section 4(10)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(10)(ii) in The Rajasthan Agricultural Produce Markets Rules, 1963

(ii)fdlh O;fDr dk O;kikfj;ksa vkSj nykyksa ds fuokZpu&{ks= ;k ;FkkfLFkfr] rqykbZdkjksa] ekidksa] losZ{kdksa] Hkk.Mkxkjikyksa vkSj vU; O;fDr;ksa ds fuokZpu&{ks= dk izfrfuf/kRo djus ds fy, lnL; ds :i esa ugha pquk tk;sxk ;fn og e.Mh {ks= esa fuokl ugha djrk gS vkSj tks fuokZpu ds o"kZ dh igyh tuojh dks vuqKfIr/kkjd ugha gS] ;k ftls fdlh U;k;ky; }kjk Qhl dk lank; ugha djus ds fy, ;k mlds fuca/kuksa vkSj 'krksZa dk Hkax djus ds fy, nks"kfl) Bgjk;k x;k gS %]