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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(6) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

(6)to institute teaching, research and extension posts required by the Vishwa Vidyalaya and to appoint persons to such posts;