Section 10(1)(b) in Madura Sugars Limited (Acquisition and Transfer of Undertaking) Act, 1984

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State of Tamilnadu - Subsection

Section 10(1)(b) in Madura Sugars Limited (Acquisition and Transfer of Undertaking) Act, 1984

(b)where a declaration has been made under sub-section (1) of section 7, vest, on and from the date of such declaration, in the new Government company specified therein; or

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State of Tamilnadu - Subsection

Section 10(1)(b) in Madura Sugars Limited (Acquisition and Transfer of Undertaking) Act, 1984